Delhi High Court - Orders
Indian Newspaper Society vs Union Of India & Anr on 7 November, 2024
Author: Manmohan
Bench: Tushar Rao Gedela, Manmohan
$~11 to 15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2208/2021, CM APPL. 6438/2021 & CM APPL. 10932/2021
INDIAN NEWSPAPER SOCIETY .....Petitioner
Through: Mr Ramji Srinivasan, Sr. Advocate
with Mr. Pawan Bansal, Ms. Namrata
Saraogi and Mr. Arjun Bhatia,
Advocates.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Mr. Manish Mohan, CGSC with
Mr. Jatin Teotia, Mr. Samarth
Talesara, Advocates for UOI.
Mr. Apoorv Kurup and Ms. Gauri
Goburdhun, Advocates for UOI.
Mr. Kirtiman Singh, CGSC with
Mr. Waize Ali Noor, Mr. Ranjeev
Khatana, Mr. Maulik Khurrana,
Advocates for Union.
Mr. T. Singhdev and Mr. Bhanu
Gulati, Advocates for Press Council
of India.
12
+ W.P.(C) 8052/2021 & CM APPL. 25038/2021
ASHOK KUMAR NAVRATAN .....Petitioner
Through:
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. T. Singhdev and Mr. Bhanu
Gulati, Advocates for Press Council
of India.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 03:42:07
13
+ W.P.(C) 8497/2021 & CM APPL. 26303/2021
WORKING NEWS CAMERMAMAN ASSOCIATION .....Petitioner
Through: Mr. Aseem Mehrotra, Mr. Manan
Soni and Ms. Deeksha Mehrotra,
Advocates.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. T. Singhdev and Mr. Bhanu
Gulati, Advocates for Press Council
of India.
14
+ W.P.(C) 8605/2021 & CM APPL. 26634/2021
THE INDIAN NEWSPAPER SOCIETY .....Petitioner
Through: Mr Ramji Srinivasan, Sr. Advocate
with Mr. Pawan Bansal, Ms. Namrata
Saraogi and Mr. Arjun Bhatia,
Advocates.
versus
PRESS COUNCIL OF INDIA & ANR. .....Respondents
Through: Mr. T. Singhdev and Mr. Bhanu
Gulati, Advocates for Press Council
of India.
Mr. Kirtiman Singh, CGSC with
Mr. Waize Ali Noor, Mr. Ranjeev
Khatana, Mr. Maulik Khurrana,
Advocates for Union.
Mr. Abhishek Rawat and Ms.
Deeksha Khurana, Advocates for R-3,
7 & 8.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 03:42:07
15
+ W.P.(C) 8791/2021 & CM APPL. 27367/2021
INDIAN JOURNALISTS UNION .....Petitioner
Through: Mr. Aseem Mehrotra, Mr. Manan
Soni and Ms. Deeksha Mehrotra,
Advocates.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Anurag Ahluwalia, CGSC with
Ms. Hridyanshi Sharma, Advocate for
Union.
Mr. T. Singhdev and Mr. Bhanu
Gulati, Advocates for Press Council
of India.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 07.11.2024 At the request of Mr. Ramji Srinivasan, learned senior counsel for the petitioner, list for hearing on 05th March, 2025.
MANMOHAN, CJ TUSHAR RAO GEDELA, J NOVEMBER 7, 2024 bh This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/11/2024 at 03:42:08