Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] Greater Bengaluru City Corporation - Section 32(xiii) in Rai Technology University, Bangalore Act, 2012 (xiii)any other matters which may be decided by the Board of Governors or required to be provided by statutes under this Act.
