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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

(1)As Soon As may be, After the Commencement of this Act, There shall be Established for the Purposes of this Act, An authority for regulation of Nursing and Paramedical Sciences Education to be called the Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority with its Head-Quarters at Bangalore.