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State of Jharkhand - Section

Section 693 in Bihar Education Code, 1961

693. Procedure regarding forwarding of list of candidates.

- The merit list of candidates should be prepared by the Bihar School Examination Board and same within 6 weeks of the publication of the annual results to (i) Government of India, (ii) Director of Public Instruction, Bihar, (iii) Headmaster/Principal and Lady Principals concerned and (iv) Regional Deputy Director of Education. The Head of the Institutions should send to the Regional Deputy Director a full report (pro forma) about the candidates included in the merit list within 15 days and the Regional Deputy Director of Education should send this report in the prescribed form to the Director of Public Instruction within a fortnight. The Department will announce the list within one month of the report from the Regional Deputy Director of Education and the candidates concerned should apply within 30 days through their principals claiming the award.Note. - The two years' rule regarding eligibility has been relaxed. The only condition should be that the candidates should have passed the Secondary School Examination in the first instance.(D. P. I.'s letter no. 3293, dated the 13th August, 1959.)
(f)Reserved scholarships.