Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(aa) in The Trade Unions (Amendment) Act, 2001 (aa)in the case of a Trade Union of workmen, the names, occupations and addresses of the place of work of the members of the Trade Union making the application.
