Section 5(3) in The M.P. Vishesh Sashastra Bal Adhiniyam, 1968
(3)The Deputy Inspector-General of Police, the Assistant Inspector-General of Police, the Zonal Officer, the Commandant, [the Deputy Commandant] [Inserted by M.P Act No. 28 of 1987.], the Assistant Commandant and the Adjutant may exercise such powers and authority as may be provided by or under this Act.
