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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Goa - Subsection

Section 51(2)(e) in The Goa Health Services Development Act, 2008

(e)under section 24, the date by which the annual financial statement and programme of work shall be submitted by the Corporation to the Government and the form and manner of preparing such statement;