Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 26] [Section 111] [Entire Act] State of Jammu-Kashmir - Subsection Section 111(a) in Transfer of Property Act, 1977 (a)by efflux of the time limited thereby ;