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[Cites 0, Cited by 0] [Section 135(2)] [Section 135] [Entire Act]

Union of India - Subsection

Section 135(2)(n) in Occupational Safety, Health and Working Conditions Code, 2020

(n)the manner of publicising among the workers and the general public living in the vicinity of the factory the measures and disposal laid down under sub-section (7) of section 84;