Section 87 in The Rajasthan Agricultural Produce Markets Rules, 1963
87. Unit of price quotation to be used in the market.
- The unit of price quotation in every market shall be in terms of authorised weights and measures and shall be such as are approved by the [Director] [Substituted by Notification No. F. 10(191 )/Agriculture/Group II-B/74, dated 13.6.1980-Rajasthan Gazette, Extraordinary, Part IV-C, dated 16.6.1980, p. 93, dated 13.6.1980.] or any officer authorised by him in this behalf.
