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Chattisgarh High Court

Smt. Shyambala vs Kamal Kishore Modi on 30 June, 2017

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                 1


                                                               NAFR

        HIGH COURT OF CHHATTISGARH, BILASPUR

               Writ Petition (Art. 227) No.71 of 2017

  Smt. Shyambala, W/o Shri Suresh Agrawal, aged about 55 years,
  R/o Old Power House, In front of Rama Residency, P.O. & P.S.
  Torwa, Revenue & Civil District Bilaspur (C.G.)
                                                  {Def. No.9(2)}
                                                   ---- Petitioner

                              Versus

1. Kamal Kishore Modi, S/o Late Kanhaiyalal Modi, aged about 72
   years, R/o D-204, Krishna Vihar, Vidyanagar, Bilaspur, Revenue &
   Civil District Bilaspur (C.G.) Pin 495004
                                                           (Plaintiff)

2. Dinesh Modi, S/o Late Kanhaiyalal Modi, aged about 51 years, R/o
   In front of Government School Dayalband, P.O. & P.S. Tarbahar,
   Revenue & Civil District Bilaspur (C.G.) Pin 495001
                                                        (Def. No.2)

3. Smt. Laxmi Agrawal, W/o Shri Harinarayan Agrawal, D/o Late
   Kanhaiyalal Modi, aged about 65 years, R/o E/C 4/4 Executive
   Colony, Budharaja, P.O. Budharaja, P.S. Sambalpur, Revenue &
   Civil District Sambalpur (Odisa) Pin 768001
                                                      (Def. No.3)

4. Smt. Usha Khemka, W/o Santosh Khemka, aged about 64 years,
   D/o Late Kanhaiyalal Modi, R/o Dipti Medical, 07 Tarachand Dutt
   Street, P.O.T.D. Shreet, Kolkata, West Bengal Pin 700073
                                                         (Def. No. 4)

5. Smt. Aruna Jhanjhadia, W/o Ashok Kumar Jhanjhadia, D/o Late
   Kanhaiyalal Modi, aged about 59 years, R/o Marwaripara,
   Sambalpur, P.S. Sambalpur, Revenue & Civil District Sambalpur
   (Odisa), Pin 768001
                                                      (Def. No.5)

6. Smt. Manju Agrawal, W/o Shri Vinod Kumar Agrawal, D/o Late
   Kanhaiyalal Modi, aged about 56 years, R/o H.I.G. B/139 Phase 3,
   Kalinga Vihar, Chand, P.O. Chand, Raurkela, Revenue & Civil
   District Raurkela (Odisa), Pin 768002
                                                         (Def. No.6)

7. Smt. Premlata Jalan, W/o Shri Paresh Jalan, D/o Late Kanhaiyalal
   Modi, aged about 52 years, R/o Samleswari Fertilizer, Khetrajpur,
   P.O. Sambalpur, P.S. Sambalpur, Revenue & Civil District
   Sambalpur (Odisa) Pin 768001
                                                        (Def. No.7)
                                                 2


    8. Smt. Sarla Modi, W/o Late Basant Modi, aged about 57 years,
       Daughter-In-Law of Late Kanhaiyalal Modi, R/o Radheshyam
       Pachari Wale, Budhwari Road, Dongargarh, P.O. & P.S.
       Dongargarh, Revenue & Civil District Rajnandgaon (C.G.) Pin
       494003
                                                      (Def. No.8A)

    9. Smt. Sharda Agrawal, W/o Shri Ghanshyam Ji Agrawal, aged
       about 31 years, Grand Daughter of Late Kanhaiyalal Modi, R/o
       Shyam Aaloo Bhandar, Khetrajpur, P.O. Sambalpur, P.S.
       Sambalpur, Revenue & Civil District Sambalpur (Odisa) Pin 768001
                                                           (Def. No.8B)

   10. Smt. Shraddha Agrawal, W/o Shri Naurang Agrawal, aged about
       30 years, Grand Daughter of Late Kanhaiya Lal Modi, R/o Shyam
       Aaloo Bhandar, Khetrajpur, P.O. Sambalpur, P.S. Sambalpur,
       Revenue & Civil District Sambalpur (Odisa) Pin 768001
                                                             (Def. No.8C)
                                                        ---- Respondents

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For Petitioner: Mr. K.A. Ansari, Senior Advocate with Mr. R.L. Bajpai, Advocate.

For Respondent No.1: Mr. Amit Kumar, Advocate.

-------------------------------------------------------------------------------------------------

AND Writ Petition (Art. 227) No.101 of 2017 Kamal Kishore Modi, S/o Late Kanhaiyalal Modi, aged about 72 years, R/o D-204, Krishna Vihar, Vidyanagar, Bilaspur, Tah. & Distt. Bilaspur (C.G.) (Plaintiff)

---- Petitioner Versus

1. Dinesh Modi, S/o Late Kanhaiyalal Modi, aged about 51 years, R/o In front of Govt. School Dayalband, Tah. & Distt. Bilaspur (C.G.) (Def. No.2)

2. Smt. Laxmi Agrawal, W/o Harinarayan Agrawal, D/o Late Kanhaiyalal Modi, aged about 65 years, R/o E/C 4/4 Executive Colony, Budharaja, P.S. Sambalpur, Tah. & Distt. Sambalpur (Def. No.3)

3. Smt. Usha Khemka, W/o Santosh Khemka, aged about 64 years, D/o Late Kanhaiyalal Modi, R/o Dipti Medical, 07 Tarachand Dutt Street, P.O.T.D. Street, Kolkata (Def. No.4) 3

4. Smt. Aruna Jhanjhadia, W/o Ashok Jhanjhadia, D/o Late Kanhaiyalal Modi, aged about 59 years, R/o Marwaripara, Sambalpur, Tah. & Distt. Sambalpur (Odisa) (Def. No.5)

5. Smt. Manju Agarwal, W/o Shri Vinod Kumar Agarwal, D/o Late Kanhaiyalal Modi, aged about 56 years, R/o H.I.G. B/139 Phase 3, Kalinga Vihar, Chand P.O., Raurkela, Tah. & Distt. Raurkela (Odisa) (Def. No.6)

6. Smt. Premlata Jalan, W/o Shri Paresh Jalan, D/o Late Kanhaiyalal Modi, aged about 52 years, R/o Samleswari Fertilizer, Khetrajpur, P.S. Sambalpur, Tah. & Distt. Sambalpur (Odisa) (Def. No.7)

7. Smt. Sarla Modi, W/o Late Basant Modi, aged about 67 years, Daughter-In-Law of Late Kanhaiyalal Modi, R/o Radheshyam Pachariwale, Budhwari Road, Dongargarh, P.S. Dongargarh, Tah. & Distt. Rajnandgaon (C.G.) (Def. No.8A)

8. Smt. Sharda Agarwal, W/o Shri Ghanshyam Ji Agrawal, aged about 31 years, Grand Daughter of Late Kanhaiyalal Modi, R/o Shyam Aaloo Bhandar, Khetrajpur, P.S. Sambalpur, Tah. & Distt. Sambalpur (Odisa) (Def. No.8B)

9. Smt. Shradha Agarwal, W/o Shri Navrang Agrawal, aged about 30 years, Grand Daughter of Late Kanhaiya Lal Modi, R/o Shyam Aaloo Bhandar, Khetrajpur, P.S. Sambalpur, Tah. & Distt. Sambalpur (Odisa) (Def. No.8C)

10. Smt. Shyambala, W/o Shri Suresh Agarwal, aged about 55 years, R/o Old Power House, In front of Rama Residence, P.S. Torwa, Tah. & Distt. Bilaspur (C.G.) {Def. No.9 (2)}

---- Respondents

------------------------------------------------------------------------------------------------- For Petitioner: Mr. Amit Kumar, Advocate. For Respondent No.10: Mr. K.A. Ansari, Senior Advocate with Mr. R.L. Bajpai, Advocate.

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Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 4 30/06/2017

1. Counsel for the parties submit that by this time, both the suits have finally been decided, therefore, the petitions have become infructuous.

2. Accordingly, the writ petitions are dismissed as having become infructuous. No order as to cost(s).

Sd/-

(Sanjay K. Agrawal) Judge Soma