(6)Sanitary and bathing arrangements : They shall be allowed reasonable facilities for bathing, latrines, etc. with due regard to the provision of privacy. The use of soap for cleansing their bodies and washing their clothes. Tooth brushes, tooth paste and such toilet articles as may be necessary, e.g., hair oil, hand mirrors, combs etc. may be supplied on such scale as may be prescribed by the State Government from time to time.
