Section 77A(1)(e) in The Maharashtra Co-Operative Societies Act, 1960

[Cites 0, Cited by 0] [Section 77A(1)] [Section 77A] [Entire Act]

(e)[* * *] [Clause (e) was deleted by Maharashtra 34 of 2001, (w.e.f. 7-9-2001) Section 7.]

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