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[Cites 0, Cited by 0] [Section 681] [Entire Act]

State of Telangana - Subsection

Section 681(1) in Greater Hyderabad Municipal Corporation Act, 1955

(1)The Commissioner of Police shall, as far as may be, co-operate, by himself and through his subordinates, with the Commissioner for carrying into effect and enforcing the provisions of this Act and for the maintenance of good order in the city.