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[Cites 0, Cited by 0] [Section 14(12)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(12)(b) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(b)a line across the neck up to which the bottle shall be filled in order to contain the proper quantity.-Provided that in addition to glass Bottles, pet bottles and Tetra pack Cartons duly certified by Central Food Technological Research Institute as fit for preservation, shall also be allowed for packing of Indian Made Foreign Liquor.