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Orissa High Court

State Of Odisha Represented Through Its vs Banchanidhi Das .... Opposite Party on 16 December, 2021

Author: A. K. Mohapatra

Bench: A. K. Mohapatra

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     W.P.(C) No.13167 of 2012

             State of Odisha represented through its ....            Petitioners
             Secretary, School and Mass Education
             Department, Bhubaneswar and others
                     Mr. D. R. Mohapatra, Senior Standing Counsel for S & ME
                                                                  Department
                                         -versus-
             Banchanidhi Das                          ....      Opposite Party
                                                                         None

                        CORAM:
                        THE CHIEF JUSTICE
                        JUSTICE A. K. MOHAPATRA

                                          ORDER

16.12.2021 Order No.

05. 1. List on 28th March, 2022.

2. The interim order passed earlier shall continue till then.

(Dr. S. Muralidhar) Chief Justice (A. K. Mohapatra) Judge M. Panda