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The Commissioner Of Income Tax (Exem) ... vs Krupanidhi Education Trust on 3 March, 2023

Author: Krishna Murari

Bench: Krishna Murari

     ITEM NO.10                          COURT NO.13                 SECTION IV-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   11198/2022

     (Arising out of impugned final judgment and order dated 20-09-2021
     in ITA No. 231/2016 passed by the High Court Of Karnataka At
     Bengaluru)

     THE COMMISSIONER OF INCOME TAX (EXEM)
     BENGALURU & ANR.                                               Petitioner(s)

                                                VERSUS

     KRUPANIDHI EDUCATION TRUST                                      Respondent(s)

     (FOR ADMISSION)

     Date : 03-03-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE KRISHNA MURARI
                         HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH

     For Petitioner(s)              Mr. Raj Bahadur Yadav, AOR
                                   Mr. Balbir Singh, A.S.G.
                                   Mr. Prahlad Singh, Adv.
                                   Mr. Prashant Singh Ii, Adv.
                                   Mr. Manish Pushkarna, Adv.
                                   Mr. Mukul Singh, Adv.
                                   Mr. Varun Chugh, Adv.
                                    Mr. Varyb Chugh, Adv.
                                    Ms. Monica Benjamin, Adv.
     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

We have heard learned counsel for the petitioner.

We do not find any good ground to interfere with the impugned judgment and order passed by the High Court. Accordingly, the Special Leave Petition is dismissed.

Pending application(s), if any, stand disposed of.

        (SONIA GULATI)                                               (BEENA JOLLY)
     SENIOR PERSONAL ASSISTANT                                    COURT MASTER (NSH)