Patna High Court - Orders
Bhagmani Devi @ Bhagmaniya Devi @ ... vs Shiv Murti Devi @ Mommat Sheo on 6 February, 2012
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
Patna High Court CWJC No.757 of 2012 (3) dt.06-02-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.757 of 2012
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Bhagmani Devi @ Bhagmaniya Devi @ Bhagwaniya Devi & Ors
.... .... Petitioner/s
Versus
Shiv Murti Devi @ Mommat Sheo
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Rajesh Kumar
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
3 06-02-2012As prayed for by the learned counsel for the petitioners, put up after six weeks.
(Mungeshwar Sahoo, J) S.S.