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Patna High Court - Orders

Bhagmani Devi @ Bhagmaniya Devi @ ... vs Shiv Murti Devi @ Mommat Sheo on 6 February, 2012

Author: Mungeshwar Sahoo

Bench: Mungeshwar Sahoo

         Patna High Court CWJC No.757 of 2012 (3) dt.06-02-2012




                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.757 of 2012
                     ======================================================
                     Bhagmani Devi @ Bhagmaniya Devi @ Bhagwaniya Devi & Ors
                                                                           .... .... Petitioner/s
                                                        Versus
                     Shiv Murti Devi @ Mommat Sheo
                                                                          .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     : Mr. Rajesh Kumar
                     For the Respondent/s      : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
                     SAHOO
                     ORAL ORDER

3      06-02-2012

As prayed for by the learned counsel for the petitioners, put up after six weeks.

(Mungeshwar Sahoo, J) S.S.