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State of Uttar Pradesh - Section

Section 1 in The U.P. Warehouse Act, 1958

1. Short title, extent and commencement.

(1)This Act may be called the Uttar Pradesh Warehouse Act, 1958.
(2)It extends to the whole of Uttar Pradesh.
(3)This section shall come into force at once and the remaining provisions of this Act shall come into force on such date as the State Government may, by notification in the official Gazette appoint and different dates may be appointed for different areas of Uttar Pradesh.