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Manipur High Court

Md. Ziauddin vs State Of Manipur & 3 Ors on 14 September, 2021

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                 Item No. 12
                                                           (Through video conferencing)
          Digitally
  LHAINE signed by
         LHAINEICHO
  ICHON NG HAOKIP               IN THE HIGH COURT OF MANIPUR
  G      Date:
         2021.09.14                       AT IMPHAL
  HAOKIP 14:19:57
          +05'30'



                                      WP(C) No. 567 of 2016
Md. Ziauddin
                                                                   .... Petitioner/s
                                             - Versus -

State of Manipur & 3 Ors.
                                                                .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 14.09.2021 Heard Mr. M. Hemchandra, learned Senior counsel appearing for the petitioner and Mr. H. Samarjit, learned GA appearing for the respondents.

It has been submitted by the learned Senior counsel appearing for the petitioner that he needs to get instructions from his client as to whether he want to pursue with the present petition or not. Accordingly, a prayer has been made on behalf of the petitioner for granting at least 2(two) weeks time for getting necessary instructions. On the other hand, the learned GA also prayed for granting some time to ascertain the stages of the criminal case pending against the petitioner.

In view of the submissions made above, let this case be listed again on 08.10.2021 and on which date both the counsel appearing for the parties are directed to place their necessary instructions before this Court.

JUDGE Lhaineichong