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[Cites 0, Cited by 0] [Section 216(1)] [Section 216] [Entire Act]

State of Maharashtra - Subsection

Section 216(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)break, injure or open any lock, seal, cock, valve, pipe, work, engine, cistern or fitting appurtaining to any municipal water-work;