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[Section 11]
[Entire Act]
State of Andhra Pradesh - Subsection
Section 11(2) in Andhra Pradesh Municipalities (Advertisement Tax) Rules, 1967
| Size of hoardings (in Metres) | Nature of election |
| (i) 10 x 4(ii) 6 x 3(iii) 4.5 x 2.5(iv) 4 x 2.5(v) 3 x 2(vi) 2.5 x 2 | To be erected in horizontal length and verticleheight |