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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2) in Andhra Pradesh Municipalities (Advertisement Tax) Rules, 1967

(2)The permissible sizes of each hoarding shall be as under:
Size of hoardings (in Metres) Nature of election
(i) 10 x 4(ii) 6 x 3(iii) 4.5 x 2.5(iv) 4 x 2.5(v) 3 x 2(vi) 2.5 x 2 To be erected in horizontal length and verticleheight
provided that no hoardings of different sizes shall be allowed at any one place.