Patna High Court - Orders
Rajesh Kumar Gupta And Ors vs Sapna Kumari And Ors on 29 November, 2022
Author: Anil Kumar Sinha
Bench: Anil Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.1235 of 2018
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1. Rajesh Kumar Gupta
2. Mukesh Roshan Kumar
3. Rakesh Roshan All sons of Late Jwala Prasad Gupta, residents of
Khuskibagh, P.O. Khuskibagh, P.S. Sadar Purnea, District- Purnea.
... ... Petitioner/s
Versus
1. Sapna Kumari and Ors alleged widow of Late Jwala Prasad Gupta, resident
of Ward No. 17, Khuskibagh Station Road Commonly Known as
Nageshwarbagh, P.S. Sadar, District Purnea.
2. Rahfat Jahan wife of Late Bulan Akhtar
3. Nishant Jamial daughter of Late Buland Akhtar
4. Iqubal Akhtar son of Late Buland Akhtar null
5. Jamal Akhtar son of Late Buland Akhtar
6. Sabana Kausar daughter of Late Buland Akhtar
7. Kamal Akhtar son of Late Buland Akhtar
8. Farhad Jahan daughter of Late Buland Akhtar
9. Nihal Akhtar son of Late Buland Akhtar Respondent nos. 2 to 9 residents of
Khuskibagh, P.S. Sadar, P.S. Khuskibagh Nageshwarbag, District Purnia.
10. Beni Chandra Sarkar son of Surendra Chandra Sarkar, resident of Belauri,
P.S. Sadar, P.O. Belauri, Via Gulabbagh, District Purnia.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Jitendra Kishore Verma
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
ORAL ORDER
4 29-11-2022Perused the office note, dated 28.11.2022.
Let fresh steps for service of notice upon respondent nos. 2 to 9 be taken by the petitioners on their correct and present addresses, for which, requisites etc., under both processes, i.e., ordinary as well as speed post with A/D, must be filed by 16th December, 2022, failing which this application Patna High Court C.Misc. No.1235 of 2018(4) dt.29-11-2022 2/2 shall stand rejected without further reference to a Bench.
List this case, under appropriate heading, on 17 th January, 2023.
(Anil Kumar Sinha, J.) Prabhakar Anand/-
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