Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 89(2)(c) in Arunachal Pradesh Municipal Elections Act, 2009

(c)the manner in which votes are to be given both generally and in the case of illiterate voter or voters under physical or other disability ;