Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 351] [Entire Act] State of Maharashtra - Subsection Section 351(a) in The City of Nagpur Corporation Act, 1948 (a)by giving or tendering to any person whose name has been entered in the assessment list as the owner, or one of the owners, of the property concerned, or
