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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Odisha - Subsection

Section 114(3) in The Orissa Co-operative Societies Rules, 1965

(3)It shall be an offence under Section 115 of the Act, if any Disbursing Officer fails to carry out the provisions under Sub-rules (1) and (2) of Rule 114.