Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 327] [Entire Act] State of Jammu-Kashmir - Subsection Section 327(b) in Jammu and Kashmir Municipal Corporation Act, 2000 (b)use in any place his skill in any handicraft or for rendering service to and for the convenience of the public for the purpose of gain or making a living.
