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Nimbus Communication Ltd. vs Board Of Control For Cricket In India on 2 December, 2016

Bench: Dipak Misra, Amitava Roy

     ITEM NO.41                                 COURT NO.3                  SECTION IX

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No.33848/2016

     (Arising out of impugned final judgment and order dated 25/07/2016
     in APN No. 167/2012 25/07/2016 in APP No. 63/2016 passed by the
     High Court of Bombay)

     NIMBUS COMMUNICATION LTD.                                               Petitioner(s)

                                                       VERSUS

     BOARD OF CONTROL FOR CRICKET IN INDIA AND ANR.                          Respondent(s)


     Date : 02/12/2016 This petition was called on for hearing today.

     CORAM :
                                   HON'BLE MR. JUSTICE DIPAK MISRA
                                   HON'BLE MR. JUSTICE AMITAVA ROY


     For Petitioner(s)                   Mr.   Jayant Bhushan, Sr. Adv.
                                         Ms.   Sangeeta Bharti, Adv.
                                         Mr.   Krishanu Adhikary, Adv.
                                         Ms.   Prerna Mehta, AOR

     For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice, subject to the petitioner depositing a sum of Rs.50 crores (Rupees fifty crores only) before the Registry of this Court within six weeks hence. The notice shall be issued only after the deposition of the amount. If the amount is deposited, the Registry shall issue notice fixing a returnable date within four weeks therefrom.

Let the matter be listed on 16th February, 2017.

                                (Chetan Kumar)                         (H.S. Parasher)
Reason:
                                 Court Master                            Court Master