Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Odisha - Section

Section 29 in Shri Jagannath Temple Act, 1955

29. Bar to suits or proceedings.

- Save as otherwise expressly provided in this Act no suit or proceeding shall lie in any Court against the State Government or against the Committee or [Chief Administrator] [Substituted vide Orissa Gazette Extraordinary No. 1836 dated 27.12.2004 (O.A. 12 of 2004).] for anything done or purported to be done by any of them under the provisions of this Act.