Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(2) in Textiles (Consumer Protection) Regulation, 1988 (2)A crack having -(a)More than three picks missing in cloth made with 48 or less picks per 2.5 cm.(b)More than four picks missing in a cloth made with more than 48 picks per 2.5 cm.
