Rajasthan High Court - Jaipur
Managing Director, Rajasthan State ... vs Gainda Lal Son Of Shri Rood Mal on 19 April, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 6990/2020
Managing Director, Rajasthan State Road Transport Corporation
----Petitioner
Versus
Gainda Lal Son Of Shri Rood Mal
----Respondent
For Petitioner(s) : Mr. Rewar Mal For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 19/04/2022 Application for early listing is allowed. List on 25.05.2022.
(INDERJEET SINGH),J Upendra Pratap Singh /53 (Downloaded on 22/04/2022 at 09:58:46 PM) Powered by TCPDF (www.tcpdf.org)