National Green Tribunal
M C Mehta vs Union Of India on 5 December, 2016
Author: Swatanter Kumar
Bench: Swatanter Kumar
BEFORE THE NATIONAL GREEN TRIBUNAL,
PRINCIPAL BENCH, NEW DELHI
Original Application No. 200/2014
(M.A. No. 205 of 2016, M.A. No. 206 of 2016, M.A. No. 224 of 2016,
M.A. No.585 of 2016, M.A. No.815 of 2016 & M.A. No.1199 of 2016)
(C.W.P. No. 3727/1985)
And
Original Application No. 501 of 2014
(M.A. No. 404 of 2015)
And
Original Application No. 146 of 2015
IN THE MATTER OF : -
M.C. Mehta Vs. Union of India & Ors.
And
Anil Kumar Singhal Vs. Union of India & Ors.
And
Society for Protection of Environment & Biodiversity & Anr.
Vs.
Union of India & Ors.
CORAM : HON'BLE MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
HON'BLE MR. JUSTICE U.D.SALVI, JUDICIAL MEMBER
HON'BLE MR. JUSTICE RAGHUVENDRA S. RATHORE, JUDICIAL MEMBER
HON'BLE MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER
HON'BLE DR. AJAY A DESHPANDE, EXPERT MEMBER
Present Applicant: Mr. M. C. Mehtha, Adv. Petitioner in person
Mr. Rahul Choudhary and Ms. Meera Gopal, Advs.
Mr. Sanjay Upadhyay and Mr. Salik Shafique,
Advs.
Mr. Pradeep Misra and Mr. Daleep Dhayani, Advs.
for UPPCB
Mr. Mukesh Verma, Adv. for UPCB
Mr. Anil Grover, AAG and Mr. Rahul Khurana, Mr.
Sandeep Yadav, Adv., State of Haryana
Mr. I.K. Kapila, Adv. for UP Jal Nigam & UK Pey
Jal Nigam
Mr. Abhishek Yadav for State of U.P.
Mr. M.Z. Choudhary, Mr. S.A. Zaidi and Ms. Mansi
Chahal, Advs. for Leather Industries.
Ms. Neelam Rathore, Adv. for Association of
Textile Processors & Uttar Pradesh Dyes and
Bleachers Association (Micro & Small) & MLA
Group
Ms. Priyanka Sinha, Advs for State of Jharkhand
Mr. Rudreshwar Singh and Mr. Gautam Singh,
Advs. for State of Bihar & Bihar SPCB
Ms. Alpana Poddar, Adv. with Mr. Bhupender
Kumar, LA, CPCB
Ms. Panchajanya Batra Singh, Adv for Ministry of
Environment, Forest and Climate Change with
Mr. Dinesh Runiwal, Scientist `D'
Mr. Ishwer Singh, Adv. with Mr. Sandeep,
Director and Dr. Praveen Kumar Director NMCG
Ms. Priyanka Sinha, Adv.
Ms. D. Bharati Reddy, Adv. For State of
Uttarakhand
Mr. Rashid Saeed Adv. For CETP Unnao and
Banthar
Ms. Sushma Singh, Adv.
1
Mr. Ravindra Kumar Adv. for NOIDA and Greater
NOIDA
Ms. Pushpila Bisht, Adv. for UPSMA & AIDA
Mr. Jayesh Gaurav, adv. for JSPCB
Mr. Sanjeev Ralli, Adv. with Mr. Dinesh Jindal,
LO, Delhi Pollution Control Committee
Mr. Guntur Prabhakar and Mr. Guntur Pramod
Kumar, Adv. For State of A.P.
Mr. Kundan Kumar Mishra and Mr. Atul Batra,
Advs. for Mother Dairy, Pilakhua Unit
Ms. Yogmaya Agnihotri, Adv. for CECB
Mr. Sanjeev Ralli, Adv. Mr. Dinesh Jindal, LO,
Delhi Pollution Control Committee
Mr. Jayesh Gaurav, Adv. for JSPCB
Mr. V. K. Shukla, Ms. Vijay Laxmi Advs. for State
of MP
Mr. Ravi P. Mehrotra and Mr. Abhinav Kr. Malik,
Advs. for UPSIDC
Ms. Panchajanya Batra Singh, Adv. for Ministry of
Environment, Forest and Climate Change
Ms. Antima Bazaz, Adv. For AIDA
Mr. Gaurav Dhingra, Adv.
Mr. Gaurav Dhingra, Adv. for State of Uttar
Pradesh (Urban Development Department)
Mr. Asha N. Basu and Mr. Amit Agarwal, Advs.
Mr. B. V. Nirern, Mr. S. N. Jha, Advs.
Present: Applicant: Mr. Gaurav Kumar Bansal, Adv.
Respondent No.3: Mr. Pradeep Misra and Mr. Daleep Dhayani, Advs.
Respondent No.8: Mr. Mukesh Verma, Adv. for UPCB Mr. Abhishek Yadav, Adv for State of U.P. Mr. B. V. Nirern, Mr. S. N. Jha, Advs. Mr. Vijay Bahadur Singh, AAG with Mr. Abhishek Yadav and Mr. Gaurav Dhingra, Advs. For State of UP Present: Applicant: Mr. Rahul Choudhary & Ms. Meera Gopal, Advs.
Respondent No.2: Mr. Pradeep Misra and Mr. Daleep Dhayani, Advs. Respondent No. 5: Mr. Sudhir Kulshrestha, Adv. Respondent No.8: Mr. Mukesh Verma, Adv. for UPCB Respondent Nos. 11 and 12:Mr. Ravindra Kumar, Adv. SPENBIO Mr. Rajkumar, Adv. & Mr. Bhupendra Kumar, CPCB Mr. Abhishek Yadav, Adv Mr. B. V. Nirern, Adv.
Ms. Panchajanya Batra Singh, Adv. For Ministry of Environment, Forest and Climate Change Mr. B. V. Nirern, Mr. S. N. Jha, Advs.
Date and Orders of the Tribunal Remarks Item No. 24 to 26 List these matters tomorrow i.e. on 06th December, December 2016.
05, 2016 ss ..........................................,CP (Swatanter Kumar) ..........................................,JM (U.D. Salvi) 2 Item No. 24 to 26 December ..........................................,JM 05, 2016 (Raghuvendra S. Rathore) ss ..........................................,EM (Bikram Singh Sajwan) ..........................................,EM (Dr. Ajay A Deshpande) 3