Gauhati High Court
Page No.# 1/3 vs The State Of Assam on 13 September, 2022
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/3
GAHC010174212022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : AB/2498/2022
JALANDHAR KUMAR SINGH @ JALANDHAR KUMAR @ JALANDHAR
SINGH AND 4 ORS
S/O RAMBRIKSH SINGH
R/O MURAUWATPUR
WARD NO. 3, MAHNAR
P.O. MURAUWATPUR
P.S. DESRI
DIST. VAISHALI, BIHAR,
PIN-844506
2: SIBANI DAS
W/O SUBLA DAS
R/O ASRAM BASTI
AMSING
JORABAT
AMSING NC
P.O. SATGAON
P.S. SATGAON
DIST. KAMRUP (M)
ASSAM
PIN-781027
3: TRILOK KUMAR SINGH @ TRILOK SINGH
S/O RAM BRIKSH SINGH
R/O MURAUWATPUR
WARD NO. 3
MAHNAR
P.O. MURAUWATPUR
P.S. DESRI
DIST. VAISHALI
BIHAR
Page No.# 2/3
PIN-844506
4: JITENDRA KUMAR SINGH@ JITU SINGH
S/O RAMBRIKSH SINGH
R/O MURAUWATPUR
WARD NO. 3
MAHNAR
P.O. MURAUWATPUR
P.S. DESRI
DIST. VAISHALI
BIHAR
PIN-844506
5: ARJUN KUMAR SINGH @ ARJUN SINGH
S/O RAMBRIKSH SINGH
R/O MURAUWATPUR
WARD NO. 3
MAHNAR
P.O. MURAUWATPUR
P.S. DESRI
DIST. VAISHALI
BIHAR
PIN-84450
VERSUS
THE STATE OF ASSAM
REP. BY THE PP, ASSAM
Advocate for the Petitioner : MR N N UPADHYAYA
Advocate for the Respondent : PP, ASSAM
Page No.# 3/3
:: BEFORE ::
HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA
O R D E R
13.09.2022 Ms. N. Das, learned Addl. Public Prosecutor, Assam submits that case diary has been received.
Therefore, list the matter again on 22.09.2022.
Interim order passed earlier shall continue till then.
JUDGE Comparing Assistant