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Union of India - Section

Section 78 in The Sikh Gurdwaras Act, 1925

78. Vacancy in Commission.

- If a vacancy occurs in the Commission it shall be filled by the appointment by the [Government of the State of Punjab] [Substituted for the word "State Government" by Central Government Notification No. S.O. 600(E) dated 19.10.1978.].[of] [Substituted for the word [or] by Punjab Act 53 of 1953, Section 9.] some other qualified person in the same manner as that in which the person whose seat is to be filled was appointed.