Section 3(2)(b) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2)(b) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(b)the Treasury Receipt or a Crossed Indian Postal Order, a Bank Draft as the case may be, showing that the appropriate fee for the licence as specified in Rule 8 has been paid.

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State of Rajasthan - Subsection

Section 3(2)(b) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969