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[Cites 0, Cited by 0] [Section 376(1)] [Section 376] [Entire Act]

State of Goa - Subsection

Section 376(1)(v) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(v)where a party is subject to orphan's jurisdiction, the names of persons who shall constitute the family council. The court may accept or reject the proposed names;