Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27A(2)] [Section 27A] [Entire Act]

State of West Bengal - Subsection

Section 27A(2)(e) in West Bengal Town and Country (Planning and Development) Act, 1979

(e)all legal proceedings instituted by or against the said Authority may be continued or enforced by or against the Development Authority;