Section 42 in The Anna University of Technology, Chennai Act, 2010
42. General Fund.
- The University shall have General Fund to which shall be credited,-(a)its income from fees, grants, donations and gifts, if any;(b)any contribution or grant made by the Central Government or any State Government or any local authority or the University Grants Commission or any other similar body or any corporation owned or controlled by the Central or any State Government;(c)endowments and other receipts; and(d)the money borrowed by it.
