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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Maharashtra - Subsection

Section 62(4) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(4)At the time of issuing a ballot paper to a voter, the Poling Officer shall record the serial number thereof against the entry relating to the voter in the copy of the list of voters set apart for the purpose.