Calcutta High Court (Appellete Side)
Dyuti Electricals Represented By ... vs Wbsedcl & Ors on 9 March, 2016
1 W. P. No. 12227 (W) of 2013 Dyuti Electricals represented by Shipra Kar & Ors.
-Vs.-
WBSEDCL & Ors.
Mr. Anami Sikdarl, Mr. Animesh Bhattacharyya.
...for the Petitioners.
Mr. P. S. Bose, Sr. Adv., Mr. Subrata Biswas.
...for the WBSEDCL.
It appears that by an order dated February 6, 2014 a learned Single Judge of this Court had directed the matter to be released from His Lordship's list as the subject dispute did not come within the determination of His Lordship.
Since I am holding the said determination I also do not hold that the subject dispute comes within my determination.
Let this matter go out of my list with liberty to take appropriate steps.
(Dr. Sambuddha Chakrabarti, J.)