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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1) in The Port Of New Mangalore (Harbour Craft) Rules, 1976

(1)No person in charge of or navigating a licensed cargo boat shall allow a fishing boat to be within ten metres of her, when such cargo boat is plying between a vessel and the shore.