Section 1(3) in The Preference Shares (Regulation Of Dividends) Act, 1960
(3)[ Notwithstanding anything contained in sub-section (2), the provisions of this Act shall, in their application to the Union territory of Pondicherry, have effect subject to the modifications specified in the Schedule.] [ Inserted by Act 26 of 1968, Section 3 and Sch.]
