Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 445] [Entire Act]

Union of India - Subsection

Section 445(c) in The Indian Penal Code, 1860

(c)A commits house-trespass by entering Z’s house through a window. This is house-breaking.