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Delhi High Court - Orders

Indian Newspaper Society vs Union Of India & Anr on 22 February, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~31 to 35.

                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           W.P.(C) 2208/2021 &                            CM          APPL.     6438/2021,    CM      APPL.
                                                      10932/2021

                                                      INDIAN NEWSPAPER SOCIETY                ..... Petitioner
                                                                   Through: Mr. Ramji Srinivasan, Sr. Adv. with
                                                                            Mr. Rakesh Sinha, Mr. Pawan Kumar
                                                                            Bansal, Mr. Ahsan Ul Haq, Mr.
                                                                            Kartik Pandey, Ms. Namrata Sarogi,
                                                                            Advs.

                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                        ..... Respondent
                                                                    Through:                                     Mr. Manish Mohan, CGSC.
                                                                                                                 Mr. T. Singhdev, Mr. Abhijit, Advs.
                                                                                                                 for R-2.
                                                                                                                 Mr. Tanuj Khurana, Mr. Abhishek
                                                                                                                 Rawat, Advs. for R-3,7,8.

                                          +           W.P.(C) 8052/2021 & CM APPL. 25038/2021, CM APPL.
                                                      25098/2021

                                                      ASHOK KUMAR NAVRATAN                                                         ..... Petitioner
                                                                  Through:

                                                                                         versus

                                                      UNION OF INDIA & ORS.                                                        ..... Respondent
                                                                    Through:                                     Mr. Apoorv Kurup, CGSC with Ms.
                                                                                                                 Gauri Goburdhun, Advocates.
                                                                                                                 Mr. T. Singhdev, Mr. Abhijit, Advs.
                                                                                                                 for R-3.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/02/2024 at 21:25:04
                                           +           W.P.(C) 8497/2021 & CM APPL. 26303/2021

                                                      WORKING NEWS CAMERMAMAN ASSOCIATION..... Petitioner
                                                                  Through:

                                                                                         Versus

                                                      UNION OF INDIA & ORS.                                                        ..... Respondent
                                                                    Through:                                     Mr. Subhash Tanwar, CGSC with Mr.
                                                                                                                 Sandeep Mishra, Adv.
                                                                                                                 Mr. T. Singhdev, Mr. Abhijit, Advs.
                                                                                                                 for R-2.

                                          +           W.P.(C) 8605/2021 & CM APPL. 26634/2021

                                                      THE INDIAN NEWSPAPER SOCIETY                                                 ..... Petitioner
                                                                                         Through:                Mr. Ramji Srinivasan, Sr. Adv. with
                                                                                                                 Mr. Rakesh Sinha, Mr. Pawan Kumar
                                                                                                                 Bansal, Mr. Ahsan Ul Haq, Mr.
                                                                                                                 Kartik Pandey, Ms. Namrata Sarogi,
                                                                                                                 Advs.

                                                                                         versus

                                                      PRESS COUNCIL OF INDIA & ANR.                                                ..... Respondent
                                                                                         Through:                Mr. T. Singhdev, Mr. Abhijit, Advs.
                                                                                                                 for R-1
                                                                                                                 Mr. Apoorv Kurup, CGSC with Ms.
                                                                                                                 Gauri Goburdhun, Advocates.
                                                                                                                 Mr. Tanuj Khurana, Mr. Abhishek
                                                                                                                 Rawat, Advs. for R-3,7,8.


                                          +           W.P.(C) 8791/2021 & CM APPL. 27367/2021
                                                      INDIAN JOURNALISTS UNION                                                     ..... Petitioner
                                                                                         Through:




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/02/2024 at 21:25:04
                                                                                          Versus

                                                      UNION OF INDIA & ORS.                                                        ..... Respondent
                                                                                         Through:                Mr. Apoorv Kurup, CGSC with Ms.
                                                                                                                 Gauri Goburdhun, Advocates.
                                                                                                                 Mr. T. Singhdev, Mr. Abhijit, Advs.
                                                                                                                 for R-2.
                                                                                                                 Mr. Tanuj Khurana, Mr. Abhishek
                                                                                                                 Rawat, Advs. for R-3,7,8.

                                          CORAM:
                                          HON'BLE THE ACTING CHIEF JUSTICE
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER

% 22.02.2024

1. Issue fresh notice to the unserved respondents by all modes.

2. For completion of service, list the matters before Joint Registrar on 24th April, 2024.

3. The petitioner is permitted to file a rejoinder affidavit in W.P.(C) 8605/2021.

ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J FEBRUARY 22, 2024 N.Khanna This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/02/2024 at 21:25:04