Delhi High Court - Orders
Indian Newspaper Society vs Union Of India & Anr on 22 February, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~31 to 35.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2208/2021 & CM APPL. 6438/2021, CM APPL.
10932/2021
INDIAN NEWSPAPER SOCIETY ..... Petitioner
Through: Mr. Ramji Srinivasan, Sr. Adv. with
Mr. Rakesh Sinha, Mr. Pawan Kumar
Bansal, Mr. Ahsan Ul Haq, Mr.
Kartik Pandey, Ms. Namrata Sarogi,
Advs.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Manish Mohan, CGSC.
Mr. T. Singhdev, Mr. Abhijit, Advs.
for R-2.
Mr. Tanuj Khurana, Mr. Abhishek
Rawat, Advs. for R-3,7,8.
+ W.P.(C) 8052/2021 & CM APPL. 25038/2021, CM APPL.
25098/2021
ASHOK KUMAR NAVRATAN ..... Petitioner
Through:
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Apoorv Kurup, CGSC with Ms.
Gauri Goburdhun, Advocates.
Mr. T. Singhdev, Mr. Abhijit, Advs.
for R-3.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/02/2024 at 21:25:04
+ W.P.(C) 8497/2021 & CM APPL. 26303/2021
WORKING NEWS CAMERMAMAN ASSOCIATION..... Petitioner
Through:
Versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Subhash Tanwar, CGSC with Mr.
Sandeep Mishra, Adv.
Mr. T. Singhdev, Mr. Abhijit, Advs.
for R-2.
+ W.P.(C) 8605/2021 & CM APPL. 26634/2021
THE INDIAN NEWSPAPER SOCIETY ..... Petitioner
Through: Mr. Ramji Srinivasan, Sr. Adv. with
Mr. Rakesh Sinha, Mr. Pawan Kumar
Bansal, Mr. Ahsan Ul Haq, Mr.
Kartik Pandey, Ms. Namrata Sarogi,
Advs.
versus
PRESS COUNCIL OF INDIA & ANR. ..... Respondent
Through: Mr. T. Singhdev, Mr. Abhijit, Advs.
for R-1
Mr. Apoorv Kurup, CGSC with Ms.
Gauri Goburdhun, Advocates.
Mr. Tanuj Khurana, Mr. Abhishek
Rawat, Advs. for R-3,7,8.
+ W.P.(C) 8791/2021 & CM APPL. 27367/2021
INDIAN JOURNALISTS UNION ..... Petitioner
Through:
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/02/2024 at 21:25:04
Versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Apoorv Kurup, CGSC with Ms.
Gauri Goburdhun, Advocates.
Mr. T. Singhdev, Mr. Abhijit, Advs.
for R-2.
Mr. Tanuj Khurana, Mr. Abhishek
Rawat, Advs. for R-3,7,8.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 22.02.2024
1. Issue fresh notice to the unserved respondents by all modes.
2. For completion of service, list the matters before Joint Registrar on 24th April, 2024.
3. The petitioner is permitted to file a rejoinder affidavit in W.P.(C) 8605/2021.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J FEBRUARY 22, 2024 N.Khanna This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/02/2024 at 21:25:04