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[Cites 0, Cited by 1] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(c) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(c)if in any area under consolidation no land is reserved for any common purpose including extension of village abadi, or if the land so reserved is inadequate, to assign other land for such purpose.