Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(2)(vi) in Gujarat State Council for Physiotherapy Act, 2011 (vi)one member from the Gujarat Medical Council, to be nominated by the State Government;