Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in Homoeopathy Central Council (Election) Rules, 1975

(2)The ballot shall be issued only to the eligible members on producing the copy of certificate of registration in the concerned State Board/ Council of Homoeopathy and any photo identity card issued by the Central/ State / Union Territory Government.