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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(2)(v) in The Jammu and Kashmir Energy Conversation Act, 2011

(v)prepare educational curriculum on efficient use of energy and its conservation for educational institutions, boards, universities or autonomous bodies and co-ordinate with them for inclusion of such curriculum in their syllabus ;