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[Cites 0, Cited by 0] [Section 4(18)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(18)(a) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(a)Any surplus or deficit on account of Operation and Maintenance (O&M) expenses shall be to the account of the Licensee and shall not be trued up in ARR; and