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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2)(ii) in The Registration (Orissa Amendment) Act, 1989

(ii)all memoranda registered under Sections 17, 18 and 89 which relate to immovable property and are not Wills";